Anindita Pal Dey, an accused in the murder case of her husband Rajat Dey, has been sentenced to life imprisonment by the Barasat Court under sections 302 & 201 of IPC.
Fast-Track Court Judge Sujit Kumar Jha sentenced Anindita, the accused in the murder case, to life imprisonment under sections 302 & 201 of the Indian Penal Code.
On Nov 25, 2016, the frozen body of Rajat Dey was recovered from a flat in the DB block of New Town. Dey was a lawyer in the High Court of Calcutta.
However, after the body was recovered, Rajat's wife alleged that it was a case of suicide. After that, the police arrested Anindita on the basis of the complaint of the deceased's father Sameer Dey.
Investigating officers found out that Anindita had a quarrel with Rajat. She was unhappy with the marriage & wanted a divorce from Rajat. She also made some hateful remarks. The court sources said that all this information played an important role in this murder case.
Besides, electronic evidence & evidence of circumstantial information was also important in this case. Based on this important information, the Barasat Court pronounced the sentence.
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