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Collegium recommends names of three permanent judges for Madras High Court


Madras High Court.jpeg
24 Mar 2026
Categories: Latest News

The Supreme Court Collegium in its meeting held on 24th March, 2026 has approved the proposal for appointment of the following Additional Judges as Permanent Judges in the Madras High Court:

  1. Ms. Justice R. Poornima,
  2. Shri Justice M. Jothiraman, and
  3. Dr. (Smt.) Justice Augustine Devadoss Maria Clete.



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