Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

Former High Court Chief Justice Chennakesava Reddi Passes Away in Hyderabad


Andhra HC Chief Justice Chennakesava Reddi.jpg
15 Feb 2020
Categories: Latest News

Former Chief Justice of erstwhile Andhra Pradesh HC Justice Palem Chennakesava Reddy (96) passed away at his residence in Banjara Hills here on Friday.

He was the oldest living judge in the country. The cremation will take place at Punjagutta burial grounds at 1 PM on Sunday with state honours.

Justice PC Reddy, as he is fondly called, was born on Nov 3, 1924 in Thatimakulapally village at Kadapa district. After his initial education through a contracted English teacher in the village, he went to Pulivendula high school. He completed his BA from Arts College, Anantapur & obtained his Law degree (LLB) from Madras University.

He was a top ranker throughout & was known for his sharp memory, right from his school days until he breathed his last. He was president of the Law College of Andhra Students association. He enrolled as a lawyer in Madras HC in 1952 & moved to Guntur when the HC was set up there in 1953. In 1956, he moved to Hyderabad when the HC of combined state of AP was established.

He was appointed the standing Counsel for CBI in 1969. Most of his practice was in the areas of writs & criminal law. He was elevated as a Judge of AP HC in 1972. He was the Chief Justice of Andhra Pradesh HC during 1984 & 1985. In Sept 1985, he was transferred as Chief Justice of Guwahati HC from where he retired in Nov 1986.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter