On Tuesday, the Central Government has notified the appointment of Advocate Savitri Ratho as Judge of the Orissa High Court.
The recommendation regarding the same has been made by the Supreme Court Collegium in January this year.
Elevation recommendation of Ratho has been given by the Orissa HC Collegium in May last year. However, the SC Collegium had deferred the same vide its resolution dated October 3, 2019.
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