Applications are invites for the position of Law Intern at the office of Ritesh Khare, Advocate, Supreme Court of India/NCDRC/NCLT, Delhi.
Students Pursuing Five Year integrated bachelor degree in law or pursuing bachelor degree in Law from recognized law colleges in the country.
No. of Interns required: 2
Interns shall have the opportunity to work on Drafting and filing, Extensive Research work, Briefing to Senior Counsels, Court Proceedings and Hearings as well as visits to Tribunals.
Duration: Minimum one month extend based on overall performance of the intern
Interns shall be awarded certificate of internship on completion only.
Interested candidates may send their CV along with cover letter at Akhileshgusain2@gmail.com
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