The zenith value of GLS University is to provide an ideal and innovative learning environment and continue the tradition of excellence in the education of the sponsoring body of the University, viz… Gujarat Law Society (GLS).
GLS established in the year 1927, is one of the largest and oldest educational institutions in the state of lmGujarat. GLS was promoted by luminaries Sardar Vallabhbhai Patel, Shri Ganesh Mavlankar, the first Speaker of the country, and Shri I. M. Nanavati with the vision of Excellence in Education. GLS University was established in April 2015 under Gujarat Private University Act-2009.
In a short span, GLS University has become a Prestigious University with 15,000+ students 10+ departments, and 20+ programs in diverse disciplines like Business Management, Design, Law, Computer Application, Engineering, Commerce, Performing Arts, and Research at Undergraduate and Postgraduate levels which provides enhanced learning experiences through their excellent academic quality, well-equipped infrastructure, innovative teaching methods, creative curricular design, experienced faculty, and industry-oriented programs.
The key objective of GLS University is to cultivate students’ values, knowledge, ethics, skills, and enthusiasm in a way which will help the society, nation, and world at large. GLS University strongly believes in overall development and grooming of the student fraternity through distinguished pedagogy, interactions with experts, live projects, and various flagship events of various departments.
With the assistance of many international collaborations and industry tie-ups, we are creating a revolutionizing environment for all stakeholders of GLS University which places GLS University on the world map in the field of education.
Faculty of Law (GLS Law College), a constituent department of GLS University, has distinguished itself by its top-notch academic programme, professional faculty acquittance and superlative practical opportunities provided to students.
It is a premier destination for students interested in establishing a virtuous career in law and aiming to become torchbearers of justice. The Faculty of Law has emerged as the most preferred destination for legal education.
The college has well-experienced faculty members as per the Bar Council of India norms and also provides experiential learning to law aspirants through guest lectures and expert sessions by senior practicing advocates and other experts in the field.
The teaching pedagogy includes classroom discussions, case studies, interactive presentations, guest lectures, expert sessions, seminars, conferences, and case law methods coupled with intensive practical training through moot courts.
The untiring efforts have enabled the students to secure gold medals for five consecutive years at the University level. It is worth noting that the Faculty of Law has ventured in all possible educational arenas by organizing International Conferences, National Moot Court Competitions, National Sports fests, and various seminars at the National and International level.
It has now become the epicentre where knowledge liberates and ideas are conceptualized.
To advance human dignity, social welfare and justice through knowledge of law
Five-Year Integrated Programmes: B.A.LL.B. / B.B.A. LL.B. (Hons)
One Year LL.M Programme (Trimester): Criminal and Security Law & Corporate and Commercial Law
The Admissions for 2023-24 batch is underway, interested students may visit this link for further details.
Five-Year Integrated Programmes: B.A.LL.B. & B.B.A. LL.B. (Hons)
One Year LL.M Programme: Criminal and Security Law & Corporate and Commercial Law
Graduation in Three-year LL.B. Programme or Five-Year Integrated Law Programme
Moot Court Competition
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!