The Constitutional Law Society of National Law University Odisha was established in 2018 with a vision to provide a platform for public discourse and deliberation vis-à-vis Constitutional Law.Constitutional Law Society NLUO is proud to announce the launch of our blog which coincides with our endeavour to supplement an accessible forum for intellectual discourse and shape the discussion of the most important and relevant issues pertaining to constitutional through a meticulous scholarship selection and editing process.
This blog is a student-edited, peer-reviewed and a completely open access blog maintained by the Constitutional Law Society, NLUO. We are glad to invite posts from students, researchers, academicians, legal practitioners, and those who support the cause to further the objectives of CLS.
We aim at producing literary pieces that shall examine issues through an analytical eye and make for an interesting read. Entries which come up with a creative and enriching outlook on contemporary constitutional issues shall be appreciated.
Contact: In case of any queries, feel free to contact us on +91-9468631470 or drop a mail at cls[at]nluo.ac.in.
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