Friday, 05, Jun, 2026
- राष्ट्रीय मानवाधिकार आयोग ने झांसी में ओडिशा की एक जनजातीय लड़की की कथित तस्करी, बिक्री और यौन उत्पीड़न का स्वतः संज्ञान लिया
- NHRC, India takes suo motu cognizance of the reported trafficking, selling and sexual assault of a tribal girl from Odisha in Jhansi
- CCI approves proposed combination related to restructuring of UPL group companies and others
- भारतीय प्रतिस्पर्धा आयोग ने दुबई एयरोस्पेस एंटरप्राइज (डीएई) लिमिटेड द्वारा डीएई एरेकैम डेजिग्नेटिड एक्टिविटी कंपनी के माध्यम से मैक्वेरी एयरफाइनेंस के अधिग्रहण को मंजूरी दी
- CCI approves acquisition of Macquarie AirFinance by Dubai Aerospace Enterprise (DAE) Ltd through DAE Eirecam Designated Activity Company
- 1st BRICS Anti-Corruption Working Group Meeting held virtually under India’s BRICS Presidency New Delhi, 2nd – 3rd June 2026
- मध्य प्रदेश के सीधी जिले में सुविधाओं के अभाव के कारण एक वर्ष के भीतर हुई 53 मातृ मृत्यु का राष्ट्रीय मानवाधिकार आयोग ने स्वतः संज्ञान लिया
- NHRC takes suo motu cognizance of 53 maternal deaths within a year due to lack of facilities in the Sidhi District of Madhya Pradesh
- राष्ट्रपति ने न्यायमूर्ति मीनाक्षी मदन राय को पटना उच्च न्यायालय का मुख्य न्यायाधीश नियुक्त किया
- President appoints Justice Meenakshi Madan Rai as Chief Justice of Patna High Court
- Internship Opportunity at SAC Legal LLP, New Delhi [June – September; Litigation & Commercial Disputes]: Apply Now!
- SC Issues Contempt Notice to AIIMS Acting Director, says Acting Capacity Does Not Dilute Responsibility
- Call for Chapters for Book: Justice Beyond Courts – ADR in an Age of Legal Innovation: Submit Abstract by June 20
- बिना सुनवाई तोड़फोड़ नहीं कर सकते; राजोकरी में DDA के ऐक्शन पर हाईकोर्ट सख्त
- Online Internship Opportunity with Shashank Reddy, Advocate at Supreme Court of India and High Court for The State of Telangana [1 – 2 Months]: Apply by June 15
