National Law University Odisha in association with Bose & Mitra & Co. is organizing the 6th edition of International Maritime Arbitration Moot, 2019 from March 29th- March 31st, 2019.
The NLUO-IMAM is proud to hold the distinction of being the first International Maritime Arbitration Moot in India and third moot competition in the world to have maritime law as its principle subject area.
This edition of NLUO – Bose & Mitra IMAM endeavors to uphold all standards of excellence with a challenging case study based on an arbitration dispute pertaining to BPV0Y4 charter party form. It will provide the participants an opportunity to test their legal acumen in comprehensive core maritime law issues before an arbitral tribunal comprising of leading experts and practitioners in the field of maritime arbitration.
Interested Universities may register by filling this form.
| Tentative Date | Event Description |
| January 23, 2019 | Release of Case Study and Commencement of Registration |
| February 15, 2019 | Last Date for seeking Clarifications |
| February 20, 2019 | Release of Clarifications to the Case Study |
| February 23, 2019 | Last of Registration for the Competition |
| March 2, 2019 | Last Date for Payment of the Registration Fees |
| March 13, 2019 | Last Date for Submission of the Electronic Copy of the Memorials |
| March 29- March 31, 2019 | 6th NLUO Bose & Mitra & Co. IMAM |
For any other queries, please feel free to contact the undersigned or write to us at imam@nluo.ac.in.
For updates regarding the moot, kindly visit our website, Facebook or Twitter pages.
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