Saturday, 13, Jun, 2026
Claiming to be the District Judge, Woman takes over Courtroom in Varanasi; Inquiry Ordered into Security Lapse
पासपोर्ट को लेकर बड़ा फैसला, कोर्ट में क्रिमिनल केस लंबित हो तो भी रिन्यू या जारी हो सकता पासपोर्ट
Husband Cannot Claim Cruelty Merely Because Wife Approached Police, Rules HC
सिर्फ 10 साल की नौकरी के आधार पर परमानेंट का अधिकार नहीं', हाई कोर्ट ने बदला सिंगल बेंच का फैसला
After SC's Query on Bail Rejection, Delhi Court seeks Police Response on Umar Khalid, Sharjeel Imam's Bail Pleas in Riots Conspiracy Case
Fantasy Sports or Online Gambling? The Legal Battle Shaping India's Gaming Industry
Are Gig Workers Employees? Examining Labour Protection in India's Platform Economy
Internship Opportunity at Cosmic Signaling, Noida [3 Months; Stipend Available]: Apply Now!
Remote Internship Programme at Veritas Centre for Policy Research Foundation (VCPRF): Apply by June 20
Internship Opportunity at Hiking IT, Guntur, Andhra Pradesh [Full-time]: Apply Now!
हाई कोर्ट उस फैसले के 50 साल जिसने इंदिरा के करियर पर लगाया सबसे बड़ा दाग, 13 दिन के बाद देश ने देखा आपातकाल
Blind Victim's Voice Identification of Accused leads to Denial of Bail to Three Juveniles: HC
बेरोजगार होने पर भी पुरुष को देना होगा बच्चों का भरण-पोषण', हाई कोर्ट का बड़ा आदेश
Honour Killing is the Extreme Reflection of Casteism; there is no ‘Honour’ in It: HC
जज की कुर्सी पर बैठी महिला और करने लगी सुनवाई... वाराणसी कोर्ट में हाई-वोल्टेज ड्रामा
Search Now
Saturday, 13, Jun, 2026
Bare Acts
Central Acts
State Acts
Hindi Acts
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Latest News
Corporate Law News
Human Rights News
Intellectual Property News
International News
International Opportunities
Interviews
Law Firm News
Marriage and Divorce News
Tourism News
Petroleum News
Blog
Yearly Digest
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Latest Caselaw
Supreme Court
Delhi High Court
Allahabad High Court
Andhra High Court
Bombay High Court
Chattisgarh High Court
Calcutta High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madras High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
Judiciary
Supreme Court of India
High Courts
Judicial Service Exams
The Bar
Bar Councils
Bar Associations
हिंदी न्यूज़
Did you Know?
Articles
Guest Post
Contact us
Join Our Newsletter Now!
Bare Acts
Central Acts
State Acts
Hindi Acts
Latest News
Latest News
Articles
Corporate Law News
Human Rights News
Intellectual Property News
Did you Know?
International News
हिंदी न्यूज़
Law Firm News
Marriage and Divorce News
Tourism News
World of Petroleum & Natural Gas
Yearly Digest
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Cheque Bounce News
Interviews
Legal Services News
Petroleum News
हिंदी न्यूज़
Articles
Latest Caselaw
Supreme Court Judgments
Supreme Court
High Court Judgments
Delhi High Court
Allahabad High Court
Bombay High Court
Calcutta High Court
Madras High Court
Punjab & Haryana High Court
Andhra High Court
Chattisgarh High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Campus Buzz
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
More
Tags
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Judiciary
Supreme Court of India
SC Collegium Resolutions
Supreme Court Calendar 2026
Supreme Court Bar Association
Supreme Court Advocate-On-Record
High Courts
All High Courts Calendar
High Courts Portals
Judicial Service Exams
Judicial Exam Notice Board
Judicial Services Exam Question Papers
The Bar
Bar Councils
Bar Associations
Guest Post
×
Expand
Home
ADR
Petroleum & Natural Gas News
Petroleum & Natural Gas News
India Charts Bold Upstream Energy Strategy at Urja Varta 2025
18 Jul, 2025
Oceans Group takes UK Government to Court over oil and gas licences
19 Jun, 2024
India’s global demand centre status provides us with arbitrage opportunities in natural gas procurement: MoPNG Secretary
11 Feb, 2024
HC: Physical Verification not mandatory under Fuel Supply Agreement, discretion is granted to Seller, Read Judgment
26 Dec, 2023
All about Petroleum and Natural Gas Regulatory Board, 2006
17 Nov, 2023
High Court: Expiration of Lease and Pending Civil Suits don't automatically grant Leaseholder Right to Store Petroleum, Read Judgment
12 Jul, 2023
Pakistan Court fines Chinese Petroleum Firm $2.48 million for violating Contract
10 Apr, 2023
Whether a Sub-Inspector can seize unauthorized gas cylinders in black market? SC answers
06 Apr, 2023
Bankruptcy Court approves Gail India’s Resolution Plan for JBF Petrochemicals
15 Mar, 2023
SC: We see no bias in Foreign Arbitration in Reliance KG Basin Dispute, Centre's Plea dismissed
13 Jan, 2023
India's 4-plank energy security strategy is based on diversifying supplies, increasing E&P, alternate energy sources and energy transition through a gas-based economy, Green Hydrogen etc.
10 Jan, 2023
IEW will be ideal platform for various stakeholders to deliberate and take decis...
27 Dec, 2022
Parliament passes Energy Conservation Act, 2001 to empower Central Government to...
20 Dec, 2022
Government initiative for Sustainable Alternative Towards Affordable Transportat...
16 Dec, 2022
Government appoints Shri Arun Kumar Singh as Chairman, ONGC; approves Board level reforms
16 Dec, 2022
Prices of Petrol and Diesel have not been increased by public sector OMCs since 6th April 2022, despite record high international prices: Shri Hardeep S. Puri
15 Dec, 2022
HC: Filling-cum-service station should not be sited too close to an intersection on main road as per Rules [Read Judgment]
12 Nov, 2022
Remedy for recovering excess deposits made during acquiring PNG Connection? HC clarifies [Read Judgement]
12 Nov, 2022
Consumer Court issues Notice against Indraprastha... ...
29 Sep, 2022
Clarification on Media Reports regarding ‘Oil Mini... ...
22 Sep, 2022
ONGC inks Heads of Agreement with ExxonMobil for D... ...
22 Aug, 2022
HPCL enters into the Delhi retail market with the... ...
22 Aug, 2022
35 CBG/biogas plants have been commissioned so far... ...
30 Jul, 2022
The fuel quality has improved significantly from B... ...
30 Jul, 2022
The Government has set a target to raise the share... ...
30 Jul, 2022
The Government has expanded the scope of Universal... ...
30 Jul, 2022
India loses appeal against Arbitration Award of $1... ...
17 Jun, 2022
India’s first pure green hydrogen plant commissioned in Jorhat
24 Apr, 2022
HC: National and State Highways shall have adequate number of Fuel Pumps, Read Order
21 Apr, 2022
Various steps have been taken by the Government to reduce import of Crude Oil
25 Mar, 2022
PM inaugurates Bina (MP)-Panki (UP) Multiproduct pipeline project
02 Jan, 2022
For Ethanol Blended Petrol Programme, 302.30 crore litre of Ethanol procured by OMCs
26 Dec, 2021
States urged to reduce VAT on Petrol & Diesel to give relief to consumers
09 Nov, 2021
Bharat Petroleum Corporation reports a 24% rise in net profit of Sept quarter
01 Nov, 2021
SC rejects Adani Gas's plea seeking distribution rights in parts of Gujarat, win for State Agency [Read Judgement]
29 Sep, 2021
Consumers First: Bharat Petroleum launches door-to-door delivery of Its products
04 Sep, 2021
Petrol touches new high in Delhi with Rs 101.19 per litre
12 Jul, 2021
IGL signs long-term pact with DTC to supply CNG
02 Apr, 2021
Air Quality Commission directs switching over of all industries in Delhi to PNG
24 Dec, 2020
Bombay High Court upholds Union Cabinet committee’s approval for disinvestment of Government’s share in BPCL
13 Nov, 2020
Five Petroleum and Gas sector PSUs to join International Solar Alliance: Dharmendra Pradhan
09 Sep, 2020
NGT imposes Fine of Rs.286 Crore on Petroleum Companies for Pollution
18 Aug, 2020
Minimum Rs 500 crore net worth must for Licence to sell Petrol, Diesel to Retail, Bulk users
04 Aug, 2020
NGT Panel red-flags violations at OIL’s Baghjan Project
31 Jul, 2020
NGT asks CPCB to ensure States, UTs ban use of petcoke, furnace oil
18 Jul, 2020
UN Secretary General praises India over work in field of Renewable Energy
11 Jul, 2020
«
1
2
3
»
LatestLaws Partner Event : MAIMS
About us
Events
Awards
Workshops
Contact us
Grievance Cell
Disclaimer
Hyperlinking Policy
Privacy Policy
Advertise
Media Partner
Legal FAQs