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High Court to work only for two hours on two days next week


Bombay High Court
20 Mar 2020
Categories: Latest News

The Bombay HC on Thursday restricted all hearings to “extremely urgent” matters & decided to work only for two hours on two days next week as a precautionary measure against the spread of the novel coronavirus.

A Division Bench will hear civil & criminal matters on Mar 23 and 26. Two single judges will hear civil matters and four single judges will hear criminal matters. All the Benches will be working from 12 noon to 2 p.m.

The Benches at Nagpur, Aurangabad & the Goa HC will also work for two days, for two hours each, & will take up only extremely urgent matters.

The circular issued on Thursday says the courts shall not take up any judicial work on Mar 24 & 27. Mar 25 is a court holiday for Gudhipadwa.

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