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Waymo-Uber Trade Secret Dispute: Uber agrees to pay $245 Million as a 'Settlement' of Dispute


Uber Taxies
10 Feb 2018
Categories: Latest News

February 10,2018:

Uber agreed to pay equity valued at about $245 million as part of the deal between the rival technology companies.

Alphabet Inc's Waymo Self-Driving Vehicle unit and ride-hailing firm Uber Technologies Inc settled a bitter legal dispute, allowing the Uber's new Chief Executive to move past one of company's many public controversies.

Settlement announcement was made just before the fifth day of testimony was about to begin at a jury trial in San Francisco federal court.

Waymo Respresentative stated that,"Settlement includes an agreement "to ensure that any Waymo confidential information is not being incorporated in Uber Advanced Technologies Group hardware and software".

Uber CEO Dara Khosrowshahi expressed "regret" for Company's actions.

He further stated that,"While we do not believe that any trade secrets made their way from Waymo to Uber, nor do we believe that Uber has used any of Waymo’s proprietary information in its self-driving technology, we are taking steps with Waymo to ensure our Lidar and software represents just our good work".

Settlement allows CEO Khosrowshahi has now to put another scandal behind Company after tumultuous leadership of firm by Former CEO Travis Kalanick, who testified at trial on Tuesday and Wednesday.

Waymo had previously estimated damages in case at about $1.9 billion, which Uber rejected.

Waymo's lawsuit stated that one of Company's Former Engineers, Anthony Levandowski, downloaded more than 14,000 confidential files containing designs for autonomous vehicles in December 2015 before he went on to work at Uber in 2016, leading the ride-hailing firm's self-driving car unit.

Case had hinged on whether Uber used the trade secrets to further its autonomous vehicle programme.

Autonomous cars offer a multi-billion-dollar opportunity to remake transportation, and companies including Apple Inc, General Motors Co, Ford Motor Co, Volkswagen AG and scores of startups are competing to develop the technology.



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