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Treat transgenders' plea for reserved seats in buses, metro trains as representation: High Court


Delhi High Court
23 Mar 2020
Categories: Latest News

The Delhi HC has asked the DTC & DMRC to treat a transgenders ' plea for reservation of seats for them in public buses & metro trains as their representation to the public transporters. The plea had also sought free-of-cost travels on Delhi Metro Rail Corporation (DMRC) trains for transgender passengers.

A bench of Chief Justice D N Patel & Justice C Hari Shankar directed Delhi Metro Rail Corporation (DMRC) & the Delhi Transport Corporation to treat the petition by a transgender as a representation & to decide it "in accordance with law, rules, regulations & government policies as applicable to the facts of the case". The decision will be taken as expeditiously as possible & practicable, the court said.

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