Friday, 17, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

This High Court to function via video conferencing on alternate days till Lockdown ends


Orissa High Court, pic by: Sentinel Assam
17 Apr 2020
Categories: Latest News

The Orissa High Court will function through video-conference on each alternate working day from Friday. \

In a notice, the high court registry said one division bench and two single-judge benches would function on each alternate day through video-conferencing till May 1 (April 17, 20, 22, 24, 29 and May 1).

The High Court had on March 25 said its functioning would be restricted to urgent matters till April 15 in view of Covid-19.

Accordingly, it has been taking up urgent matters through video-conferencing. The notice also said the filing counter would continue to remain open during the lockdown, till May 1.

The functioning time of the filing counter will be from 10.30 am to 1 pm during this period except on holidays.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter