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This High Court declares its summer vacation as period of functioning


judgement
19 May 2020
Categories: Latest News

On Monday, the High Court of Rajasthan issued orders to reschedule its summer vacation from June 1 to 14, declaring it as "working days".

The Rajasthan HC in its order said that "The period of summer vacation from June 1 to June 14 is rescheduled & declared as working days for the High Court".

In view of the court functioning affected due to the coronavirus-induced lockdown, the Supreme Court has also decided to declare its summer vacation as a "period of functioning" for the court.

In a notification, the Supreme Court said that "In a partial modification of notification of even number dated October 14, 2020, notifying the list of Supreme Court Holidays, 2020 & the summer vacation of the court, it is hereby notified that the five-week period from May 18, 2020, to June 19, 2020 of the summer vacation of the Supreme Court calendar 2020 has been rescheduled & declared as a period of functioning". 

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