On Monday, the Supreme Court of India has resolved that during the ensuing week a bench of 2 Judges will be available to hear extremely urgent cases.
Bench will be available on Wednesday i.e. 25th march 2020 and the cause list will be notified on the previous day of hearing. Hearing would be conducted through video conferencing mode.
AoR and parties in person have been directed to indicate the extreme urgency in writing, which would then be listed at the discretion of the Judges.
Rooms with requisite facilities for this purpose in the Supreme Court premises are being made available for the convenience of the members of the Bar.
CJI has also sought views and suggestion of Judges on requests and suggestions of Supreme Court Bar Association and Supreme Court Advocates on Record Association.
Supreme Court website issued a Public Notice in this regards.
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