Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

Strict action against Govt Employees who wear jeans, t-shirt to work in this City


Govt Employees.jpg
04 Aug 2020
Categories: Latest News

Government employees in Madhya Pradesh's Gwalior will no longer be permitted to wear denim, t-shirts on duty, an order issued by the Gwalior Divisional Commissioner M B Ojha said in an order on Friday.

Speaking to ANI, Ojha said, "Strict action will be taken against government officials seen wearing jeans and t-shirts. All employees must wear decent and dignified clothes. One must maintain a certain level of decorum and dignity when on duty to serve the people of their state," he said.

"A few days ago I went to visit Ashok Nagar and found the district magistrate wearing faded jeans while on duty. The Superintendent of Police, the Collector, Sub-district magistrate and Tehsildar level officers are also guilty of wearing plain clothes while on duty. It did not reflect the authority and dignity of an officer of the government," he said.

He further added that by wearing the assigned uniform, people give officers more respect and they can do their job better.

"Many employees often complain that they are not respected by people and no one listens to what they say. They should first do their duty as police officers and only then will others respect them. 

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter