State Women Commission Chief: Girls filing false Rape FIRs when their Live-in relationship fails

Chhattisgarh Women's Commission President Kiranmayi Nayak triggered a controversy by her remark that "mostly girls file FIR for rape after separation."

Nayak told reporters that "If a married man lures a girl into an affair, she must understand whether the man is lying to them & whether he will help them survive or not. If that is not the case, both of them, mostly, approach the police. In most of the cases, girls have a consensual relation, a live-in & then lodge FIR for rape after separation."

"The result of such relationships is always harmful," she added.

"My appeal is that if you are a minor, then do not fall into the trap of 'filmy romance'. Your family, friends & your entire life can get destroyed. These days, there is a new trend that people prefer to get married off at the age of 18. After a few years, when the couple has kids, they both find it difficult to survive," Nayak said.

She said that "Not every love story is a filmy love story. Understand your reality & be practical".

"No matter how hitech our society becomes, even today, the atrocities against the women are not decreasing despite they being educated, she added.

The Women's Commission President said, "In view of these cases, the Women's Commission is doing a commendable job to solve various problems faced by women. The hearing of pending cases is also going on continuously. Till now, we have reported more than 500 cases from the time I became the president. I became the president in July during COVID-19 times."

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