Bihar Minister Ashok Choudhary has sent a legal notice to Leader of Opposition Tejashwi Yadav for sharing a video allegedly edited with "malafide intentions" & "falsely accusing" him of abusing his father & RJD supremo Lalu Yadav.
In the legal notice, the Bihar Minister asked Tejashwi to delete his social media post & issue a written unconditional apology on Twitter & Facebook as well in three leading newspapers circulated in Bihar for causing "irreparable harm" & "besmirching his reputation & standing".
The notice said that "I look forward to your response complying with the above stated bare minimum requisition with the duly executed undertaking in aforesaid terms within 10 hours of the receipt of the legal notice, failing which my client shall be constrained to initiate appropriate criminal proceedings under the provisions of the Indian Penal Code & a civil suit for damages".
Earlier, Tejashwi Yadav had retweeted a purported video of Choudhary, in which he was heard using abusive language.
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