On Wednesday, Police arrested the son of former Kerala Ranji cricketer Jayamohan Thampi, who was found dead at his house here last week, on charges of murder. His son, Ashwin was arrested after a post-mortem report revealed the death was caused due to head injuries and he has been charged under the IPC section 302 (murder), police said.
Thampi, 62, who retired as the Deputy General Manager of erstwhile State Bank of Travancore, died on Saturday, but the incident came to light only 36 hours later on Monday after their maid informed the neighbours about a stench emanating from the house.
The two had been consuming liquor and had a spat after Thampi asked Ashwin for his ATM card, following which Ashwin allegedly pushed his father, who suffered injuries to the head and died, police said.
Ashwin claimed he sought help from his younger brother and other relatives, but none came forward and he continued to drink, they said. According to police, until the incident came to light, he slept in the same room where his father’s body was lying.
Thampi’s funeral was held on Monday in which Ashwin had also participated. “Neighbours had informed police about the stench from the house and we found the body lying on the floor of the hall. His son, who was in the house, initially claimed that he never noticed that the father was dead,” police said.
Ashwin had said that on Saturday evening, he accidentally pushed his father who fell down. He later dragged his father inside the hall and continued drinking inside a room, police said.
From Alappuzha, Thampi, a wicketkeeper-batsman, had represented Kerala in six first- class matches. The Kerala Cricket Association (KCA) condoled the former cricketer’s death. Thampi’s wife had pre-deceased him two years ago and the younger son is living separately.
Pic Courtsey: Kerala Kaumudi
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