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Shocking: Man loses Wife and Children in Gambling, Wife Divorces him


Gambling
27 Mar 2018
Categories: Latest News Marriage and Divorce News

March 27,2018:

Members of the panchayat decided that one of the kids should be given to the winner. Following the orders of panchayat, winner took away one child.

In a shocking incident, took place in Bulandshahr, Uttar Pradesh, when a man, named, Mohsin, put his wife and two kids on stake while gambling. He lost all three.

Imran, the man who won, then went to Mohsin’s house and forced his wife to come with him. When the wife protested and screamed, village panchayat was called.

Entire episode infuriated the wife so much that she decided to divorce Mohsin. She filed a police complaint against him and five other men.

She had married Mohsin in the year  2012 and gave birth to two sons later. Mohsin was a gambling addict and lost his wife and sons in 2015 due to his habit.

After divorcing Mohsin, the woman married another youth.

Subsequently, she filed a petition in CJM court. Acting on her petition, Court yesterday ordered Police to register a case against the accused.

Matter is now under investigation and police has set up a team to trace the absconding accused.



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