Advocate Shashank Garg has left Advani & Co to set up his own chamber practice.
He is presently a Counsel for GAIL, DDA, University of Allahabad and High Court of Gujarat amongst others and is part of the Delhi International Arbitration Centre Committee and ICC Commission on Arbitration and ADR.
Shashank Garg was Partner at Advani & Co's Delhi office for the past five years.
He will continue to focus on commercial disputes and will remain as an ‘Of Counsel’ for the firm.
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