The Apex Court has notified that video conferencing facilitation rooms have been set up in 7 District Courts Complexes of Delhi to facilitate Advocates & litigants to join hearing of their respective matters listed before the Supreme Court.
A circular from the Supreme Court reads, "It is notified for the information of all concerned that in compliance with the directions of Hon'ble Chief justice of India, the Registry, in accordance with the Delhi High Court has set up Supreme Court Video Conferencing Facilitation Rooms [SCI VC Room] in seven District Courts Complexes of Delhi for facilitating learned Advocates & litigants to join hearing of their respective matters listed before the Hon'ble Supreme Court of India in Virtual Courts through video conferencing".
According to the circular, the District Court Complexes where these rooms have been set up are Rohini, Dwarka, Patiala House, Tis Hazari, Saket, Rouse Avenue & Karkardooma.
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