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[PRESS RELEASE]: Trilegal advised Adani Enterprises on INR 10,000 million NCD issue


Trilegal (2).png
22 Jan 2026
Categories: Latest News

Trilegal advised Adani Enterprises Limited (“Adani Enterprises”) and the lead managers on the public debt issuance of non-convertible debentures with an issue size of INR 10,000 million by Adani Enterprises.

The funds are proposed to be used for repayment of indebtedness availed by Adani Enterprises.

The Adani group is among India’s top business houses with an integrated energy and infrastructure platform. Adani Enterprises is one of India’s largest listed business incubators focused on core industry sectors such as energy and utility, transportation and logistics,  and primary industry. This marks the third public debt issuance by Adani Enterprises and reflects our continued association with the Adani group, having previously advised on its maiden public debt issue in 2024 and second issuance in 2025.

The syndicate of lead managers comprises Nuvama Wealth Management Limited, Trust Investment Advisors Private Limited and Tipsons Consultancy Services Private Limited.

The Trilegal Capital Markets Team advising on the matter was led by Partner: Richa Choudhary; and supported by Counsel: Avanti Kale; Senior Associate: Aayush Khandelwal; Associates: Yug Gambhir, Naman Shah, Adya Singh and Arnab Goswami.

The Trilegal Banking & Finance Team advising on the matter was led by Partner: Joseph Jimmy; and supported by Counsel: Tania Chourasia; Senior Associate: Jinay Padh; Associate: Aditya Shukla. 

About Trilegal:

Trilegal is a leading full-service law firm in India with over 25 years of experience, trusted for its in-depth expertise and client-centric approach. The firm advises a diverse set of clients, including Fortune 500 companies, global investment funds, major Indian conglomerates, domestic and international banks, technology and media giants, family offices, and high-net-worth individuals. With over 150 partners operating under a distinctive lockstep model, Trilegal is the largest equity partnership in the country. The firm retains over 1,200 professionals across Mumbai, Delhi, Bengaluru, and Gurugram offices.

Trilegal has consistently been recognised among India’s top-tier firms in leading legal directories such as Chambers & Partners (Asia Pacific and Global), Legal 500 Asia Pacific, and Benchmark Litigation. It has also earned several prestigious accolades, including being named Best Overall Law Firm by India Business Law Journal (IBLJ) 2025, Innovative Lawyers in Disputes & Crisis Management by the Financial Times (FT) Innovative Lawyers Asia-Pacific Awards in 2025, M&A Firm of the Year by IFLR Asia-Pacific in 2024, Law Firm of the Year by Deal Volume at the VCCircle Awards in 2024.



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