Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

PIL for probe into ‘Namaste Trump’ Lockdown Junked


SUPREME COURT 13.png
04 Oct 2020
Categories: Latest News

On Thursday, the Apex Court dismissed a Public Interest Litigation seeking a probe into questions such as why permission for the ‘Namaste Trump’ event was given, the PM “unilaterally” announcing a lockdown & reasons for the Govt not being prepared to procure more PPEs. Prashant Bhushan arguing for the PIL alleged that the government ignored WHO warning & its own guidelines on crowd gathering for the event in Gujarat. A bench of Justices L N Rao & Ajay Rastogi dismissed the petition saying, “This is a matter for public debate & not for the court to inquire into.” 

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter