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No decision yet on appointment of CVC, CIC


CVC
23 May 2015
Categories: Latest News

May,23,2015: The Prime Minister-led selection committees could not arrive at a decision on the appointment of chiefs of Central Information Commission (CIC) and Central Vigilance Commission (CVC) at a meeting held on Saturday.

There will be another meeting on the issue shortly, official sources said.

The meeting was convened at the Prime Minister’s residence and was attended by Home Minister Rajnath Singh, Finance Minister Arun Jaitley, Leader of Congress party in Lok Sabha Mallikarjun Kharge, Minister of State for Personnel Jitendra Singh and senior officials of the PMO.

The selection panel was to finalise the names of Information Commissioners in CIC and Vigilance Commissioners in CVC, the sources said.

The post of Chief Information Commissioner has been lying vacant for over nine months. Rajiv Mathur’s term as chief of the transparency watchdog ended on August 22, 2014. Besides, there is a vacancy of three Information Commissioners in the CIC.

The CVC is headed by a Central Vigilance Commissioner and has two Vigilance Commissioners. Rajiv, a former Director General of Central Industrial Security Force, is acting as interim chief of the transparency watchdog.



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