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[Monsoon Session of Parliament] Everything you need to know about Business of Lok Sabha today


Parliament of India.jpg
23 Sep 2020
Categories: Latest News

    LOK SABHA

LIST OF BUSINESS 

[Wednesday, September 23, 2020]

List of important business of Lower House.

I. LEGISLATIVE BUSINESS

BILLS FOR CONSIDERATION & PASSAGE

1. The Major Port Authorities Bill, 2020

SHRI MANSUKH MANDAVIYA to move that the Bill to provide for regulation, operation and planning of Major Ports in India and to vest the administration, control and management of such ports upon the Boards of Major Port Authorities and for matters connected therewith or incidental thereto, be taken into consideration.

2. The Assisted Reproductive Technology (Regulation) Bill, 2020

DR. HARSH VARDHAN to move that the Bill for the regulation and supervision of the assisted reproductive technology clinics and the assisted reproductive technology banks, prevention of misuse, safe and ethical practice of assisted reproductive technology services and for matters connected therewith or incidental thereto, be taken into consideration.

3. The Factoring Regulation(Amendment) Bill, 2020

SHRIMATI NIRMALA SITHARAMAN to move that the Bill to amend the Factoring Regulation Act, 2011, be taken into consideration.

Also to move that all the Bills be passed.

II. PAPERS TO BE LAID ON THE TABLE

Following Ministers to lay papers on the Table:-

1. SHRI RAJNATH SINGH for Ministry of Defence;

2. SHRIMATI SMRITI ZUBIN IRANI for Ministry of Women and Child Development;

3. DR. HARSH VARDHAN for Ministry of Science & Technology and Ministry of Health & Family Welfare;

4. SHRI PRAKASH JAVADEKAR for Ministry of Information and Broadcasting;

5. SHRI ARJUN RAM MEGHWAL for Ministry of Heavy Industries and Public Enterprises;

6. SHRI BABUL SUPRIYO for Ministry of Environment, Forest and Climate Change; and

7. SHRI ANURAG SINGH THAKUR for Ministry of Finance.

III. MESSAGES FROM RAJYA SABHA

SECRETARY GENERAL to report seven messages from Rajya Sabha regarding the Indian Institutes of Information Technology Laws (Amendment) Bill, 2020; the Essential Commodities (Amendment) Bill, 2020; the Banking Regulation (Amendment) Bill, 2020; the Companies (Amendment) Bill, 2020; the Rashtriya Raksha University Bill, 2020; the

National Forensic Sciences University Bill, 2020 and the Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Bill, 2020.

IV. STATEMENTS BY MINISTERS

1.SHRIMATI NIRMALA SITHARAMAN to make a statement regarding the status of implementation of the recommendations contained in the 7th Report of the Standing Committee on Finance on Demands for Grants (2020-21) pertaining to the Department of the Economic Affairs, Expenditure, Financial Services & D/o Investment & Public Asset Management, Ministry of Finance.

2. SHRIMATI SMRITI ZUBIN IRANI to make a statement regarding the status of implementation of the recommendations contained in the 2nd Report of the Standing Committee on Labour on Demands for Grants (2019-20) and 6th Report on Demands for Grants (2020-21) pertaining to the Ministry of Textiles.

And by other ministers.

Read Business of Lok Sabha @LatestLaws.com



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