The Speaker, Mr Sidharth Luthra is a Senior Advocate practising in Supreme Court of India. He was Additional Solicitor General of India in Supreme Court where he represented the Union Government and various State Governments in matters relating to fundamental rights, electoral reforms, criminal law and policy issues.
Senior Advocate Sidharth Luthra specialises in criminal law, white-collar crimes and cyber frauds. He is a visiting Professor at Northumbria University at Newcastle, United Kingdom and an Honorary Professor at the Amity University, Noida, Uttar Pradesh
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