Lexidem Webinar: How to make a Career in Arbitration? By: Ratan K Singh, FCIArb, Chairman, CIArb (India) on 20th April @ 5:00 PM

On Monday, LatestLaws.com is conducting Lexidem Webinar on How to make a Career in Arbitration?. The Faculy for the webinar is Ratan K Singh, FCIArb. He is a Advocate and Arbitrator.

The Webinar will be conducted on LatestLaws.com Facebook page on Monday 20th April,2020 at 5:00 PM via Facebook Live. 

About the Faculty

Mr. Ratan K. Singh heads “Chambers of Ratan K. Singh”. His area of practice includes Arbitration (domestic & international), Construction, Infrastructure, Engineering & Technology Law, Real estate, Commercial Law (Domestic and International), Mining law, etc. He did his Masters in Geology and Bachelors in Law from Delhi University in 1996.

Ratan K Singh is Fellow of Chartered Institute of Arbitrators (FCIArb), UK and has done Diploma in International Commercial Arbitration from CIArb (UK).

He is the Founder Chairman of Society of Construction Law, India. He is also Director of India Branch of Chartered Institute of Arbitrators (CIArb) UK and Member of Confederation of Indian Industries (CII) Task Force on Dispute Resolution. Mr. Singh is also accredited tutor of CIArb, UK.