LatestLaws.com Partner Event: LexADR, The PACT and SCL,India presents 7 Day Certificate Course on Arbitration by Ratan K Singh, FCIArb. (30th April-6th May,2020) Register Now

Lex ADR & The PACT (The Peacekeeping And Conflict-Resolution Team) in association with Society for Construction Law and Latest Laws invite you to take part in the 7 Day Certificate Course on Arbitration by Ratan K. Singh.

The course will be covering the Part 1 of the Arbitration & Conciliation Act, 1996.

Date: 30th April - 6th May Time: 5:30pm - 7:00pm

Registration Link:

Only those who register vis this link will be eligible for an e-certificate. https://lnkd.in/gTqDD8T

Zoom Link:

You will also need to register via this zoom link for notifications. https://lnkd.in/g3ftiGz

Abour the Speaker:

Mr. Ratan K. Singh heads “Chambers of Ratan K. Singh”. His area of practice includes Arbitration (domestic & international), Construction, Infrastructure, Engineering & Technology Law, Real estate, Commercial Law (Domestic and International), Mining law, etc. He did his Masters in Geology and Bachelors in Law from Delhi University in 1996. He is Fellow of Chartered Institute of Arbitrators (FCIArb), UK and has done Diploma in International Commercial Arbitration from CIArb (UK).

He is the founder Chairman of Society of Construction Law, India. He is also Director of India Branch of Chartered Institute of Arbitrators (CIArb) UK and Member of Confederation of Indian Industries (CII) Task Force on Dispute Resolution. Mr. Singh is also accredited tutor of CIArb, UK. He is visiting faculty of Indian Society of International Law (ISIL).

He sits as arbitrator and has chaired or participated as tribunal member or counsel in many domestic and international arbitrations, ad-hoc as well as under the rules of International Chambers of Commerce, Paris (ICC), UNCITRAL, Singapore International Arbitration Center (SIAC), Indian Council of Arbitration (ICA), Delhi International Arbitration Centre (DIAC) etc. He is on the panel of Arbitrators of Kuala Lumpur Regional Centre for Arbitration (KLRCA), Indian Council of Arbitration (ICA) etc. He is also in the database of arbitrators maintained by London Court of International Arbitration (LCIA), Stockholm Chamber of Commerce (SCC), Mauritius International Arbitration Centre, (MIAC) Mauritius etc.