*LatestLaws.com is a proud Media-Partner of Webinar on 'Role of Investigating Agencies in Criminal Justice System' organised by Law Joint to be held on 10th January, 2020*
Topic: Role of Investigating Agencies in Criminal Justice System
Date: 10th January, 2021
Timing: 5:00 PM to 6:30 PM
Chief Guest
•Honourable Mr. Justice KG Balakrishnan, Former CJI
Guest of Honour
•Mr. Karnal Singh, IPS, Ex Director ED
Keynote Speaker
•Mr. Sanjeev Bhatnagar Advocate Supreme Court of India
Fees: ₹ 75/-(Early bird till 5th Jan)
₹ 100/- After 6th
(E-Certificate will be provided)
Registration Link: https://forms.gle/nu39xZifCkxQYYsq5
Paytm: 9873312051
GPay : 9811417312
UPI: kaurs939@oksbi
NOTE: Zoom Link will be sent 1 day before the event on your registered email.
For More Details: Contact 8527322073 | 9873312051 or mail us at infolawjoint@gmail.com

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