Justice S Muralidhar, who was transferred from the High Court of Delhi to the High Court of Punjab & Haryana recently, has requested Advocates to avoid using terms such as "my lord" or "your lordship" while addressing him.
"It is for the information of respected members of the Bar that Hon'ble Justice S Muralidhar has requested that they may try & avoid addressing him as 'your lordship' or 'my lord'," according to a note attached to the cause list of cases issued for Monday by the High Court of Punjab & Haryana.
Notably, a few years ago, the High Court Bar Association here had directed its members to prefer addressing Judges as "sir" or "your honour", though many Advocates continue to use terms such as "your lordship" to address them.
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!