After series of FIR's across India, now Republic TV's Editor-in-Chief Arnab Goswami has approached Supreme Court.
Petition will be heard by Bench of comprising of Justice DY Chandrachud and Justice MR Shah on Friday, April 24,2020.
Arnab Goswami has sought that no coercive action be taken on the FIRs filed against him across the country for allegedly defaming and not respecting Congress President Sonia Gandhi.
Series of FIR's have been filed against Arnab Goswami overnight after he criticised Congress stand on Palghar Lynching case in Maharashtra which saw 2 sadhus and their driver lynched by a mob of villagers. Arnab had questioned silence of Congress leaders specifically Sonia Gandhi and Rahul Gandhi.
Republic TV's Editor in Chief has sought an Ex-parte stay on any action that may be taken against him pursuant to the filing of the FIRs.
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