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HC refuses Bail to Accused who Cheated CM's Wife of Rs.23 Lakhs


Bail.jpg
04 Sep 2020
Categories: Latest News

The High Court of Jharkhand has rejected the Bail plea of the man accused of duping Punjab CM Capt Amarinder Singh’s wife & Patiala MP Preneet Kaur in a cyber-fraud case last year.

She was duped of Rs 23 lakh.

On Wednesday, after hearing the arguments, Justice Rongon Mukhopadhyay rejected the bail plea of the accused, Afsar Ali.

Public prosecutor Shailendra Tiwari told the Court that the accused was an inter-state cybercriminal, who has been involved in several such incidents. Therefore, his bail plea be rejected. 

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