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Former UP CM Akhilesh Yadav arrested for violating Sec 144 after Sit-in as Govt stops his march


Akhilesh Yadav.jpg
07 Dec 2020
Categories: Latest News

Former Uttar Pradesh chief minister Akhilesh Yadav was arrested today for violating Section 144 of the CrPC after he staged a sit-in near his residence when stopped from proceeding to Kannauj for the farmers' march.

Heavy police force was deployed from Samajwadi Party’s office to Yadav’s residence in Lucknow ahead of his yatra announced in solidarity with agitating farmers demanding repulsion of new agriculture laws. While announcing the solidarity march, Yadav said that SP supports the demands of the farmers and the government should withdraw all three anti-farmer laws.

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