Delhi State Legal Services Authority (DSLSA) via its order dated 17th July, 2020 has notified that it will organise an Online Lok Adalat on 26th July, 2020 (Sunday) at all District Courts Complexes with technical support of SAMA.
In this Lok Adalat MACT distputes, Civil Recovery matters, matters pertaining to Electricity Act will be taken up.
SAMA will notify the parties about the date and time for appearance and also about the mode of appearance before E-Lok Adalat.
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