On Wednesday, Congress leader Digvijaya Singh lodged a complaint with Crime Branch against Madhya Pradesh CM Shivraj Singh Chouhan for allegedly tweeting a doctored video of Rahul Gandhi last year ''with an intention to tarnish his image''.
Digvijaya Singh told reporters that "On the complaint of BJP, an FIR has been registered against me & 12 others. I want that an FIR should be registered based on our complaint".
Earlier, the Bhopal Crime Branch had registered an FIR against Digvijaya Singh in connection with an alleged fake video regarding Shivraj Singh Chouhan shared by him on social media.
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