The Delhi High Court has introduced "Online e-Filing System" on Saturday.
This facility was aimed to enable the Advocates/litigants-in-person to file fresh cases/caveat as well as applications/reply/rejoinder/document/vakalatnama etc. in the pending cases from their chamber/office/residence or any other place at any time, without the necessity of personally visiting the Filing Counters/Designated Counters.
Now with efforts of DHCBA, the online filing system in the District Courts has been updated to enable that one online login ID created by user for District Court, will work for all District Courts and there is no need for separate IDs for different District Courts.
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