Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

Delhi Court stays publication of Book on Asaram's Case day before release


Asaram Bapu
04 Sep 2020
Categories: Latest News

ADelhi court on Friday restrained Harper Collins from publishing the book titled 'Gunning for the Godman: The True Story Behind Asaram Bapu's Conviction', a day before it's release.

The book is a police officer's first-hand account of his arrest and conviction of Asaram Bapu. It was slated to be released on September 5.

Restraining the publication of the book, Patiala House Court Additional District Judge RL Meena said, "I am of the considered view that the plaintiff's reputation is at stake and her reputation would suffer irreparable harm if the ex parte injunction is not granted, particularly when the said book is going to be published on 05.09.2020."

The judge added, "Therefore, defendants are restrained from publishing the said book titled as 'Gunning for the Godman: The True Story Behind Asaram Bapu's Conviction' till the next date of hearing."

The matter will now be heard on September 30.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter