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Court grants bail to Comedian Bharti Singh, her husband in Drugs Case


Bharti Singh and Harsh.PNG
23 Nov 2020
Categories: Latest News

A Special (Narcotics) court in Mumbai on Monday granted bail to comedian Bharti Singh and her husband Haarsh Limbachiyaa in connection with a drugs case.

"Both of them (Bharti and Haarsh) have been granted bail by the court on furnishing a bail bond of Rs 15,000 each. No reply was filed by the NCB yet. A notice was issued to them on Sunday itself," advocate Ayaz Khan, Singh's lawyer, said.

The two, who were arrested by the Narcotics Control Bureau (NCB) for alleged possession of cannabis, were on Sunday sent to judicial custody till December 4 by a Mumbai Court.

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