Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 

Court Deputy Registrar held by ACB for Bribery


Bribery
07 Nov 2020
Categories: Latest News

On Friday, a Deputy Registrar of a Court in Palghar was arrested for allegedly demanding & accepting a bribe from a builder, an Anti-Corruption Bureau official said.

He said the accused demanded Rs 30,000 from a builder for sale deed registration of 2 properties.

He said, "They settled at Rs 20,000 & the deputy registrar was held in a trap laid by ACB".

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter