Friday, 17, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

Containing COVID-19: Delhi HC dispenses Physical Filing of Documents, directs to use email, fax or whatsapp [Read Notice]


Delhi HC Building WhatsApp.jpg
09 Jun 2020
Categories: Latest News

On Tuesday, the Delhi High Court has dispensed physical filing of documents/notices/summons/daks in the Court till further order in view to contain Coronavirus spread and on the line of guidelines issued by the Top Court in Notice dated 3rd June, 2020.

The Court has asked for submission via e-mail/fax/whatsapp.

The process of electronic mode of submission shall continued to be done by the Despatch Branch/ Process Serving Agency. in coordination with the respective judicial branch and IT Branch from their seats only as per the Supreme Court guidelines.

The physical filing can be resumed upon restoration of Normalcy.

Read Notice Here:



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter