On Wednesday, Police told that a man has been booked for allegedly divorcing his wife over the phone from Saudi Arabia through the outlawed practice of instant triple talaq.
In her complaint, Razia Bano has alleged that Tasabbul gave her talaq as her family could not fulfil dowry demands, Hathgam SHO A K Gautam said.
A case has also been registered against 8 members of Tasabbul's family, Police said.
Bano had married Tasabbul, a resident of Mohammadpur Gaunti under the Sultanpur Ghosh police station, on May 21, 2005, the SHO said, adding that the woman is a resident of the Chak Auhadpur village.
After her marriage, Tasabbul & his family members also allegedly assaulted her several times, Gautam said.
The SHO said that Tasabbul, who works in Saudi Arabia, on Monday gave her triple talaq over phone.
No arrests have been made yet & the matter is being probed, he said
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