The Union Cabinet on Wednesday approved the Assisted Reproductive Technology (Regulation) Bill, Union Minister Prakash Javadekar said.
Giving details of the Bill, Union minister Smriti Irani said, the proposed law seeks to establish a national registry.
A national board and a state board will be set up to help implement the legal framework. A central database of clinics and banks will also be established, she said.
Those indulging in embryo sale and trafficking can be fined and even put behind bars, according to the provisions of the Bill.
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