The Mathura Bar association has issued show-cause notice to 5 Lawyers for working in the Courts that have been "boycotted" by the body, an officer bearer said.
All the 5 Lawyers have been asked to submit an explanation within 3 days, Sushil Sharma, President, Bar Association of Mathura said.
A meeting of the working committee & advisory committee has been called on Nov 9 to decide the future course of action, he said.
On Nov 5, after a one-day strike, the Bar had decided to boycott the CJM & ACJM first Courts.
The Bar said it took the decision over alleged unnecessary delay in the course of Justice delivery & harassing of members of the bar etc. by these Courts.
The Official said notice has been served to former joint secretary of the Mathura bar association L.K. Gautam, senior advocate Arjun Singh, Tejpal Singh, Badan Singh & Laik Singh, for allegedly working in the "boycotted" Courts.
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