On Monday, the Apex Court adjourned to Sept 23 hearing on a PIL seeking to restraint Sudarshan TV from running a programme "UPSC Jihad", which claims to expose the alleged infiltration of Muslims into the Union Public Service Commission (UPSC).
A 3-Judge bench headed by Justice Dr DY Chandrahud & also comprising Justice K Joseph & Justice Indu Malhotra, hearing a plea filed by Lawyer Firoz Iqbal Khan against Sudarshan TV for running the programme, adjourned the matter for further hearing on Sept 23.
"We are concerned about the balance between speech & dignity. Here the community is a large amorphous group & we can't ask them to approach civil remedy," Justice Chandrachud observed during the course of hearing today.
The Supreme Court had last week stayed the telecast of the remaining episodes of the programme 'Bindas Bol', which alleged to expose the UPSC Jihad on Sudarshan TV till further orders.
Sudarshan TV news channel had recently filed an additional affidavit before the Top Court seeking to vacate the injunction on the telecast of the remaining episodes of the programme series submitting that it will strictly comply with all the laws while airing the remaining episodes of Bindas Bol series on the subject of "UPSC Jihad".
It had said that Sudarshan TV has broadcasted four episodes in the programme series "Bindas Bol" at 8:00 PM on Sept 11, 12, 13 & 14, 2020, & there are around six more episodes remaining to be broadcast in the programme series.
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