Wednesday, 29, Apr, 2026
हाईकोर्ट की मानवाधिकार आयोग पर कड़ी टिप्पणी: मदरसों की EOW जांच पर रोक
सोसायटी ने माफी मांगी फिर भी केस लड़ने पर अड़ीं 90 साल की 'गुस्सैल दादी', हाईकोर्ट बोला- 2046 के बाद सुनेंगे
31 लाख का रिटर्न भरने वाली पत्नी को गुजारा भत्ता क्यों? हाईकोर्ट से न्यूरोसर्जन पति को राहत
15 साल लिव-इन, बच्चा भी हुआ, सुप्रीम कोर्ट की सख्त टिप्पणी- अब यौन शोषण का आरोप कैसे?
'जज साहब, प्लीज IPS अजय पाल शर्मा को तुरंत हटाइए', पश्चिम बंगाल पर आधी रात को सुप्रीम कोर्ट में हलचल
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CBI Court sentences Karnataka sitting MLA/former minister and 15 others to double life imprisonment in murder and criminal conspiracy case
NHRC, India takes suo motu cognizance of the reported death of two girl students after an iron gate of a government primary school collapsed upon them in the Gajapati district of Odisha
NHRC, India takes suo motu cognizance of the reported parading of a woman by the villagers with her husband on shoulders on allegations of elopement in the Jhabua district of Madhya Pradesh
Missing records cannot deny Pension Rights HC says rrejection not immediate outcome in EPFO higher pension cases
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Wednesday, 29, Apr, 2026
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