VIDHI: Litigation Internship Program by Think India: Applications Open

05 Mar 2020

Categories: Internships

About the Organizer

Think India is a pan-India initiative to bring together the best minds of the country and to infuse in them a ‘Nation First’ attitude. It is a forum of students, researchers, alumni and faculty members from the premier institutes like IITs, IIMs, NITs, NLUs and other such premier institutes in various fields of academia, across India.

Since its inception, Think India has been carrying out various activities in different National Institutes around the country. These activities include talks by experts, seminars, workshop, essay, bill drafting competition, etc. Apart from such events, it also provides internships to students under VIDHI, NITI, ANUBHOOTI, SANSADIYA and International Law Commission internship programs.

About the Internship

Think India invites applications for VIDHI: Litigation Internship Program, which will be held over the next few months.

About VIDHI

The Litigation Internship Program of Think India is a medium for finest Young Law Students to connect and involve them with the diverse network of law practitioners striving for excellence in the field of law and contribute in empowering society and citizens.

VIDHI aims at training and promoting a generation of lawyers and legal practitioners who are socially awakened. The program will help law students in understanding the procedural aspects and knowledge to excel in the profession along with serving the society and the nation.

“VIDHI” offers a 4-5 week internship program with leading lawyers and organizations which will expose the students to the real challenges and complexities in the legal system which a lawyer comes across in his routine career and to be well versed with the professional requirements which helps them later, is flourishing as a successful legal proficient.

Seats Available

It is a legal internship with 50 prominent advocates including senior advocates and ASG’s of the Supreme Court and Delhi High Court. The program has been expanded newly to 10 cities owing to popular responses and shall be held in one or two batches- depending on the respective city.

Duration

The period of internship along with respective city has been mentioned in the pamphlet below for reference. We have had more than 600 interns so far under this program.