United IPR’s Article Writing Competition: No Registration Fee, Internship Opportunity, Submit by May 1

About United IPR

United IPR, a consortium of United Overseas Patent Firm (UOPF) & United Overseas Trade Mark Company (UOTMC), has its roots in the parental full-service IPR Law Firm, Delhi Registration Services and its litigation wing K.G. Bansal & Co., which were established in 1954. United IPR is a dedicated full-service Intellectual Property Firm principally based in Delhi (India), globally known for its IPR prosecution, litigation and entrepreneurial and operational skills.

Eligibility

This is an online event and the participants must be pursuing a Bachelor’s Degree in Law, i.e., 3-year LL.B. Course or 5-year LL.B from any recognized college or university or pursuing LL.M from any recognized university.

Guidelines to Participants

1. The word limit is 1500 words, exclusive of footnotes. Font size for content to be 12 Times New Roman and for footnotes to be 10 Times New Roman, 1.5 line spacing and Justified.
2. The 20th Bluebook edition shall be followed for all citations.
3. The submission must be made in .doc or .docx format only.
4. No participant can make more than 1 submission.
5. The content should be the original work of the writer and should not have been given to any other competition or for any publication. Plagiarized content shall not be entertained.
6. Internship Opportunity shall be based on points given on the criteria of content, language & uniqueness

Topic

To be either provided by the participant or proposed by United IPR. The topics should conform to the latest updates on IP law.

Perks

1. Internship Opportunity for a period of 30 working days
2. Selected Articles to be published on UIPR’s website.
3. All the participants will get e-certificates.

Important Dates

• Last date to submit: 1st May 2020
• Declaration of results: 15th May 2020 (tentative)

Registration Details

Send an email along with CV and cover letter to internships[@]unitedipr.com with the subject line as “ARTICLE COMPETITION SUBMISSION”.

Selection Procedure

Interns will be selected on the basis of their CV and Article writing.

Note

Once your complete application along with the Article has been received, you will be notified if you get selected. Please do not follow up through phone calls/emails.

The internship offer will remain open for acceptance for 7 working days from the date of the offer. If they do not hear from you within that period, they will assume that the offer is rejected and it will be withdrawn and offered to the next successful participant. Further, the Intern will be provided Internship Certificate along with a Stipend after their successful completion of the Internship.

In furtherance kindly provide your costs for the above mentioned information to be posted on your platform and any other important information. Please find enclosed herewith pdf copy of the creative for your reference and records.

The website link is here.