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Online Internship Opportunity @Aaweg Charitable Trust: Applications Open


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11 Sep 2019
Categories: Internships

About the Organisation

Aaweg charitable trust is an NGO in New Delhi which is a nonprofit, nongovernmental organization. It is one of the upcoming NGO’S which is deemed to work for the humans’ evolution and their needs. It is registered under INDIAN TRUST ACT 1882 and is working day and night for the upliftment of people in need.

Aaweg works for the underprivileged sections of the society focusing their major attention towards the plight of living conditions of:

  1. POOR CHILDREN
  2. PROMOTING QUALITY EDUCATION
  3. CONTRIBUTION TO LEGAL RESEARCHES
  4. AWARENESS OF LEGAL RIGHTS AND DUTIES

About the Internship

Aaweg Charitable Trust provides opportunities for students to get experiences of real-life situations, apply and enhance their theoretical skills in practical life.

During this content writing internship, interns will have to do any of the following content writing:

  1. News analysis
  2. Current Affairs
  3. Motivational Stories
  4. Real-life success stories, etc

Duration of Internship: 2 months or more

Qualifications and Skills Required

  1. Graduation
  2. Creative writing Skill
  3. Updated of current affairs
  4. Effective English writing skill

Number of Positions

15 (Fifteen)

c

No stipend

How to Apply?

Mail your CV and cover letter for internship at aawegtrust[at]gmail.com

Contact Information

Mail Id: aawegtrust[at]gmail.com

whatsapp: 8285309526



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